Section 21(3) in Andhra Pradesh Conduct of Election of Member (Co-opted), President and Vice-President of Mandal Praja Parishad and Members (Co-opted), Chairperson and Vice-Chairperson of Zilla Praja Parishad Rules, 2006
(3)If there are two or more candidates an election shall be held by show of hands and votes taken of the members present at the meeting.
