Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 38 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958 38. If the amount of the loan is to be advanced in instalments the entry of the exact amount of instalment to be recovered be postponed till the last instalment has been paid
