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[Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(8)(ii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(ii)Recirculation pumps shall be kept in good repair and condition. The pump discharge or inlet supply line valve shall be adjusted as necessary to maintain the design flow rate.