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Madhya Pradesh High Court

W.C.L., Th: G.M., Nagpur vs R.K.K.M.S.(Intuc) & Anr. on 5 September, 2022

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 2144 of 2002 (W.C.L., TH: G.M., NAGPUR Vs R.K.K.M.S.(INTUC) & ANR.) Dated : 05-09-2022 Shri Anoop Nair, counsel for the petitioner submits that matter cannot be settled before the Mediator.

Registry is directed to list this case for final hearing.

(SANJAY DWIVEDI) JUDGE sushma Signature Not Verified SAN Digitally signed by SUSHMA KUSHWAHA Date: 2022.09.06 11:10:02 IST