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State of Punjab - Section

Section 277 in Punjab Jail Manual, 1996

277. Warder guard to furnish sentry, assist in night-watch. Position and arming of sentry.

(1)The warder guard shall furnish one sentry at the main gate day and night and shall assist in watching at night to the extent prescribed by the Superintendent.
(2)The day sentry at the main gate shall be posted immediately outside the outer gate and shall carry his rifle with bayonet fixed. The rifle shall not be loaded, but 12 rounds. (one packet of 10 and 2 loose cartridges) of buckshot shall be kept in the pouch which shall be brought round to the front of the belt the flap being left unbuttoned.
(3)The night sentry at the main gate shall be posted between the gates and shall also be in possession of 12 rounds of ammunition.