Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 11 in The Assam Criminal Law (Amendment) Act, 1970 11. Amendment of Rule 25-D. - In Rule 25-D of the said rules, the words, "of the United Mikir and North Cachar Hills" shall be deleted.
