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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(c) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(c)seed cane of any variety is unsuitable for distribution to cultivators in the area specified in such notification.