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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(5) in The Rajasthan Agricultural Produce Markets Rules, 1963

(5)The [market area] [Substituted by Notification No. F. 10(4)/Agriculture/Group II/73, dated 28.11.1977-Rajasthan Gazette, Extraordinary, Part IV-C, dated 1.12.1977, p. 675, dated 28.11.1977.] committee may levy a subscription for collecting and disseminating among the subscribers, information as to any matter relating to statistics or/marketing in respect of the notified agricultural produce.