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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

State of Maharashtra - Subsection

Section 254(1)(j) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(j)exhume any body except under the provision of section 176 of the [Code of Criminal Procedure, 1898 (V of 1898)] [See now the code of Criminal Procedure, 1973 (II of 1974).], or of any other law for the time being in force, from any place for the disposal of the dead.