Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 38 in The Oudh Laws Act, 1876 38. Fines to be credited to such fund as Government appoints. All fines levied under this Act on village- policemen or road- policemen shall be credited to such fund as the State Government from time to time appoints.
