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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3) in Gujarat Compulsory Primary Education Act, 1961

(3)An attendance order passed against a parent in respect of a child under subsection (2) shall, subject to the provision of sub-section (6), remain in force so long as this Act continues to apply to the child.