Delhi High Court - Orders
Ms Sree Rayalseema Sugar And Energy P ... vs Union Of India & Ors on 10 November, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10003/2025
MS SREE RAYALSEEMA
SUGAR AND ENERGY P LIMITED .....Petitioner
Through: Mr. Sudhir Naagar and Mr. Piyush
Aggarwal, Advs. (through v/c)
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kameshwar Nath Mishra, Sr.
Panel Counsel along with Ms. Vidya
Mishra and Mr. Shubhashish Roy,
Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 10.11.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 11.03.2026.
BY ORDER COURT MASTER NOVEMBER 10, 2025/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2025 at 21:22:01