Section 24(1)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

(iii)The mined out area has been restored/ reclaimed/ rehabilitated as per the progressive mine closure plan;

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