Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Gujarat - Subsection Section 12A(2) in Saurashtra University (Amendment) Act, 1968 (2)The headquarters of the University at Bhavnagar and such part of the University area as the State Government may, by order, specify, shall be in charge of the Pro-Vice-Chancellor.
