Himachal Pradesh High Court
Gopal Dass vs . Bishan Dass & Others on 12 March, 2025
Gopal Dass vs. Bishan Dass & others CMPMO No.83 of 2025 12.03.2025 Present: Mr. Malay Kaushal, Advocate, for the petitioner.
CMP Nos.3691& 3692 of 2025 Allowed and disposed of.
CMPMO No.83 of 2025 Issue notice to respondents No.1(i) to 1(vi), returnable for 7th May, 2025, on taking steps within one week.
CMP No.3690 of 2025 Notice in the aforesaid terms. In the meanwhile, further proceedings in Civil Suit No.287-1 of 24/15, titled Rattan Lal vs .Bishan Dass, pending before the learned Civil Judge, Court No.3, Ghumarwin, District Bilaspur, H.P. shall remain stayed.
( Satyen Vaidya ) Judge March 12, 2025 (vt)