Section 94(2)(q) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

(q)the rebate that may be allowed under the proviso to sub-section (1), and the rate of interest payable under sub-section (2) of section 52;

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