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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(vi) in The U.P. Cinematograph Rules, 1951

(vi)The body of the projections switchgears, conduit, etc., shall be connected to the earth by means of not less than No. 8 Standard wore gauge copper wire;