Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Jharkhand - Subsection Section 58(1) in Bihar Factories Rules, 1950 (1)No person shall without the aid of any other person or mechanical appliances, be allowed to lift, carry or move manually or otherwise any material or article which exceeds the weight specified for each class of persons in the following schedule:-
