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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Telangana - Subsection

Section 129(1)(c) in Telangana Goods and Services Tax Act, 2017

(c)upon furnishing a security equivalent to the amount payable under clause (a) or clause (b)in such form and manner as may be prescribed: