Calcutta High Court (Appellete Side)
Mohammed Chod vs Unknown on 26 June, 2020
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 26.06.2020
ab 9 CRM 4519 of 2020 With C.R.A.N. 2671 of 2020 (Via Video Conference) In Re: - An application for bail under Section 439 of the Code of Criminal Procedure in connection with N.D.P.S. Case No. 38 of 2019 arising out of N.C.B. Case No. 23/NCB/Kol of 2019 dated 29.06.2019 under Sections 15(c) of the Narcotic Drugs and Psychotropic Substances Act.
And In the matter of: Mohammed Chod, ....Petitioner Mr. Mrityunjoy Chatterjee, ... for the petitioner The petitioner will cause service to be effected on the Narcotic Control Bureau and intimated them that the matter will appear on July 3, 2020.
(Sanjib Banerjee, J.) (Shekhar B. Saraf, J.)