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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Kerala - Subsection

Section 60(2)(i) in A.P.J. Abdul Kalam Technological University Act, 2015

(i)that the provisions of this Act, or any other Acts passed by the State Legislature related to Engineering field in the State, rules made thereunder and Statutes, Ordinances, Regulations, standing orders and directions of the University shall be observed;