Section 35 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971
35. Application for licence.
- Every person intending to undertake any mining operation or any construction in a prohibited or regulated area shall apply to the Director in Form XII at least three months before the date of commencement of such operation or construction:Provided that the Director may entertain an application, at any time before the construction or mining operation, if he is satisfied that the applicant had sufficient cause for not making the application in time.
