Section 43 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
43. Grant of Leave beyond the date of retirement.
- No leave shall be granted beyond the date on which a teacher must compulsorily retire, provided that the authority empowered to grant leave may allow any teacher who had been refused in writing the leave applied for by him earlier, either wholly or partially on account of exigencies of service, the whole or any portion of the leave so refused even though it extends to a date beyond the date on which such a teacher must compulsorily retire.
