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State of Punjab - Section

Section 4 in Punjab Water Supply and Sewerage Board (Purchase Procedure)

4. List of Approved Suppliers.

- In order to ensure that the tenders are submitted by reliable sources for supply of different items of purchase, the purchase section shall prepare the list of suppliers and shall get this approved from the Managing Director, so as to :-
4.1Address directly to the approved suppliers regarding tender notices in addition to press publicity where required.
4.2Make use of this approved list in case of limited tenders as prescribed herein.