Section 58(2)(a) in Motor Vehicles Act, 1939

[Cites 0, Cited by 5] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(a) in Motor Vehicles Act, 1939

(a)in the case of a stage carriage permit or a public carrier's permit, not less than [one hundred and twenty days] before the date of its expiry; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 58(2)(a) in Motor Vehicles Act, 1939