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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Nagaland - Subsection

Section 18(1) in The Nagaland Eviction of Persons in Unauthorised Occupation of Public Land Act, 1971

(1)The State Government may, by notification in the Nagaland Gazette, make rules for carrying out the provisions of this Act.