Supreme Court - Daily Orders
Gangai Vinayagar Temple & Anr. vs Meenakshi Ammal . on 22 January, 2014
X
ITEM NO.105 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 4227 OF 2003
GANGAI VINAYAGAR TEMPLE & ORS. Appellant (s)
VERSUS
MEENAKSHI AMMAL & ORS. Respondent(s)
(With office report)
Date: 22/01/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE M.Y. EQBAL
For Appellant(s) Mr. Sanjay R. Hegde,Adv.
Mr. S. Nithin,Adv.
For Respondent(s) Mr. K. Ramamoorthy,Sr.Adv.
Mr. Surendranath,Adv.
Ms. Sony Bhat,Adv.
Mr. Senthi Jagadeesan,Adv.
Mr. V. Ramasubramanian,Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 19th February, 2014, as prayed for, by learned counsel for the parties.
(O.P. Sharma) (Sharda Kapoor)
Court Master Court Master