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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(5) in West Bengal Municipal Act, 1993

(5)in the sphere of development,-
(a)encouraging formation of co-operative societies and, in particular, housing co-operative societies, and assistance to such co-operative societies in construction of residential buildings;
(b)providing shelter for the homeless;
(c)undertaking manufacturing of building materials and their distribution at fair prices;
(d)reclamation of waste lands and promotion of social forestry;
(e)establishing and maintaining nurseries for plants, vegetables and trees and promotion of greenery through mass participation ;
(f)organization of flower-shows and promotion of flower-growing as a civic culture;
(g)promotion of agriculture, pisciculture, horticulture, poultry and improvement of cattle breed;
(h)assistance to small-scale and cottage and craft industries;
(i)programme for liberation and rehabilitation of scavengers and their families;
(j)income-generating activities, particularly for the women belonging to the socially backward classes of citizens;
(k)collection of statistics and data significant to the community;
(l)integration of the development plans and schemes of the town with the district or regional development plan, if any;