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State of West Bengal - Section

Section 017 in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007

017.

In exercise of the power conferred by sub-section (1) of section 24 of the West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act, 2006 (West Bengal Act No. 10 of 2006), the Governor is pleased to make the following rules, namely : —