Karnataka High Court
Sri D Kannan vs M/S Goyal Comtrade Pvt Ltd on 6 April, 2023
Author: K.Natarajan
Bench: K.Natarajan
-1-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF APRIL, 2023
BEFORE
THE HON'BLE MR JUSTICE K.NATARAJAN
CRIMINAL PETITION NO. 6732 OF 2021 C/W
CRIMINAL PETITION NO. 6736 OF 2021
CRIMINAL PETITION NO. 6737 OF 2021
CRIMINAL PETITION NO. 6738 OF 2021
CRIMINAL PETITION NO. 6739 OF 2021
CRIMINAL PETITION NO. 6741 OF 2021
CRIMINAL PETITION NO. 6742 OF 2021
CRIMINAL PETITION NO. 6743 OF 2021
CRIMINAL PETITION NO. 6744 OF 2021
Digitally signed by
DHARMALINGAM CRIMINAL PETITION NO. 6745 OF 2021
Location: HIGH
COURT OF
KARNATAKA CRIMINAL PETITION NO. 6746 OF 2021
CRIMINAL PETITION NO. 6747 OF 2021
CRIMINAL PETITION NO. 6748 OF 2021
CRIMINAL PETITION NO. 6750 OF 2021
CRIMINAL PETITION NO. 6752 OF 2021
CRIMINAL PETITION NO. 6753 OF 2021
CRIMINAL PETITION NO. 6756 OF 2021
CRIMINAL PETITION NO. 6767 OF 2021
-2-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No. 6732/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET, TUTICORN-628 001.
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD, HOSUR-635 109
2. SRI. RAVI
RAJA RAM DALL
MILL NO.166/1
GREAT COTTON ROAD
TUTICORN- 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN -628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C PRAYING TO SET ASIDE
THE ORDER OF COGNIZANCE DATED 06.06.2018 PASSED BY THE
XXXVIII ADDL.C.M.M., BENGALURU IN P.C.R.NO.6775/2018
PRODUCED AT ANNEXURE-C AND PASS AN ORDER QUASHING THE
ENTIRE PROCEEDINGS IN C.C.NO.15192/2018 BEFORE THE XXXVIII
ADDL.C.M.M., BENGALURU AND ETC.
-3-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6736/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN -628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN -628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII ACMM, BANGALORE IN PCR.NO.6679/2018 PRODUCED AT
ANNEXURE-C AND ETC.
-4-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6737/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001.
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN- 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN -628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII ACMM, BANGALORE IN PCR.NO.6680/2018 PRODUCED AT
ANNEXURE-C AND ETC.
-5-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6738/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001.
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII A.C.M.M., AT BENGALURU IN P.CR.NO.6677/2018
PRODUCED AT ANNEXURE-C AND ETC.
-6-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6739/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109.
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN- 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN -628 001.
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONOURABLE COURT MAY BE
PLEASED TO SET ASIDE THE ORDER OF COGNIZANCE DATED
06.06.2018 PASSED BY THE XXXIV ADDL.C.M.M., BENGALURU IN
P.C.R.NO.6700/2018 PRODUCED AT ANNEXURE-C AND ETC.,
-7-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6741/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001.
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109.
2. SRI.RAVI
RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN -628 001.
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN- 628 001.
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONOURABLE COURT MAY BE
PLEASED TO SET ASIDE THE ORDER OF COGNIZANCE DATED
06.06.2018 PASSED BY THE XXXIV ADDL.C.M.M., BENGALURU IN
P.C.R.NO.6687/2018 PRODUCED AT ANNEXURE-C AND ETC.
-8-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6742/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI RAVI
RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
3. M/S RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXIV A.C.M.M., AT BENGALURU IN P.CR.NO.6683/2018 PRODUCED
AT ANNEXURE-C AND ETC.,
-9-
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6743/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI RAVI
RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN- 628 001
3. M/S RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN -628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII ACMM, BANGALORE IN PCR.NO.6771/2018 PRODUCED AT
ANNEXURE-C AND ETC.
- 10 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6744/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN 628 001
3. M/S RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONOURABLE COURT MAY BE
PLEASED TO SET ASIDE THE ORDER OF COGNIZANCE DATED
06.06.2018 PASSED BY THE XXXIV ADDL.C.M.M., BENGALURU IN
P.C.R.NO.6772/2018 PRODUCED AT ANNEXURE-C AND ETC.
- 11 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6745/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN- 628 001.
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN- 628 001.
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXIV A.C.M.M., AT BENGALURU IN P.CR.NO.6776/2018 PRODUCED
AT ANNEXURE-C AND ETC.
- 12 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6746/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII ACMM, BANGALORE IN PCR.NO.6705/2018 PRODUCED AT
ANNEXURE-C AND ETC.
- 13 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6747/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII A.C.M.M., AT BENGALURU IN P.CR.NO.6773/2018
PRODUCED AT ANNEXURE-C AND ETC.
- 14 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6748/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001.
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII A.C.M.M., AT BENGALURU IN P.CR.NO.6686/2018
PRODUCED AT ANNEXURE-C AND ETC.
- 15 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6750/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN 628 001
3. M/S RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXIV A.C.M.M., AT BENGALURU IN P.CR.NO.6681/2018 PRODUCED
AT ANNEXURE-B AND ETC.,
- 16 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6752/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN -628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN -628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXIV A.C.M.M., AT BENGALURU IN P.CR.NO.6685/2018 PRODUCED
AT ANNEXURE-C AND ETC.,
- 17 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6753/2021
BETWEEN:
SRI D KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN 628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P. IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR
THE PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE
PLEASED TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018
PASSED BY XXXVIII A.C.M.M., AT BENGALURU IN
P.CR.NO.6703/2018 PRODUCED AT ANNEXURE-C AND ETC.,
- 18 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6756/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S. GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI. RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN -628 001
3. M/S. RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN- 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED BY
XXXVIII ACMM, BANGALORE IN PCR.NO.6772/2018 PRODUCED AT
ANNEXURE-C AND ETC.
- 19 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
IN CRL. P.No.6767/2021
BETWEEN:
SRI. D. KANNAN
AGED ABOUT 65 YEARS
R/AT 27/C MUNISWAMY PURAM
2ND STREET TUTICORN - 628 001
...PETITIONER
(BY SRI. SHARAN B.T., ADVOCATE)
AND:
1. M/S GOYAL COMTRADE PVT LTD
BY ITS GPA HOLDER
SRI S GANGADHARACHAR
PLOT NO.24 THILLAI NAGAR
BAGALUR ROAD
HOSUR - 635 109
2. SRI RAVI
RAJA RAM DALL MILL
NO.166/1, GREAT COTTON ROAD
TUTICORN 628 001
3. M/S RAJA RAM DALL MILL
NO.166/1 GREAT COTTON ROAD
TUTICORN 628 001
...RESPONDENTS
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONER PRAYING THAT THIS HONBLE COURT MAY BE PLEASED
TO 1.SET ASIDE THE ORDER OF COGNIZANCE 06.06.2018 PASSED
BY XXXVIII A.C.M.M., AT BENGALURU IN P.C.R.NO.6699/2018
PRODUCED AT ANNEXURE-C AND ETC.
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
- 20 -
CRL.P. No.6732 of 2021 C/W
CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021,
CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021,
CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021,
CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021,
CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021
CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021
CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021,
CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021
CRL.P No. 6767 of 2021
ORDER
On 28.03.2023, this Court has passed the following order:
"Petitioner's counsel remained absent and he has not chosen to comply with the office objections, since these petitions came to be filed in the year 2021.
In spite of more than 1½ years, the petitioner has not chosen to comply with the office objections. Even though a week's time was granted for compliance of office objections on 08.04.2022, the petitioner did not chose to comply with the office objections.
However, finally one more chance is given to comply with the office objections. If office objections are not complied on the next date of hearing, these petitions would be dismissed for default.
List these matters on 05.04.2023."
- 21 -
CRL.P. No.6732 of 2021 C/W CRL.P No. 6736 of 2021, CRL.P No. 6737 of 2021, CRL.P No. 6738 of 2021, CRL.P No. 6739 of 2021, CRL.P No. 6741 of 2021,CRL.P No. 6742 of 2021, CRL.P No. 6743 of 2021, CRL.P No. 6744 of 2021, CRL.P No. 6745 of 2021, CRL.P No. 6746 of 2021 CRL.P No. 6747 of 2021, CRL.P No. 6748 of 2021 CRL.P No. 6750 of 2021,CRL.P No. 6752 of 2021, CRL.P No. 6753 of 2021, CRL.P No. 6756 of 2021 CRL.P No. 6767 of 2021
2. These matters are pending from last two years for compliance of office objections. In spite of granting one more chance on the last date of hearing to comply with the office objection with a peremptory order to dismiss the petitions today, the office objections have not complied with and also no application for recalling the peremptory order is filed.
3. Accordingly, these petitions are dismissed for default.
Sd/-
JUDGE DL