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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(6)(b) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(b)An application under clause (a) shall be in such form, contain such particulars and be accompanied by such fee as may be prescribed.