Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 81] [Entire Act] State of Tamilnadu - Subsection Section 81(3) in Chennai City Municipal Corporation Act, 1919 (3)No contract executed otherwise than as provided in this section shall be binding on the corporation.
