Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(20)] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(20)(a) in Haryana Distribution and Retail Supply Licence

(a)forecast the demand for power within the Area of Supply in each of the next succeeding 10 years;