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Securities And Exchange Board Of India - Section

Section 17 in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

17. Power of the Board to issue clarifications.

- In order to remove any difficulties in the application or interpretation of these regulations, the Board shall have the power to issue clarifications and guidelines in the form of notes or circulars which shall be binding on the KRA and the intermediaries.