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[Cites 0, Cited by 0] [Section 253] [Entire Act]

State of Rajasthan - Subsection

Section 253(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)It is often desirable to protect the gauge from being damaged by cattle, and for this purpose a fence may be erected around it. This can be made of any suitable material, but it must be of such a size that the top of the fence is not higher above the mouth of the gauge than half its distance from the gauge.