Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 742(6)] [Section 742] [Entire Act]

Bengal Presidency - Subsection

Section 742(6)(i) in Police Regulations, Bengal , 1943

(i)The Central Recruitment Board will compile a consolidated list of all the candidates m order of marks obtained in the written test taking into consideration the total number of vacancies to be filled by direct recruitment and determine the number of candidates to be interviewed by the Board for personality test, strictly according to the order of merit as shown in the consolidated list. The Board will meet in Calcutta for interviewing the candidates.