Supreme Court - Daily Orders
Jsw Steel Limited vs Deputy Director, Directorate Of ... on 21 October, 2022
Bench: S. Abdul Nazeer, Abhay S. Oka
1
ITEM NO.28 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7828-
7829/2022
(Arising out of impugned final judgment and order dated 13-06-2022
in WP No. 7499/2022 13-06-2022 in WP No. 11399/2022 passed by the
High Court of Karnataka at Bengaluru)
JSW STEEL LIMITED Petitioner(s)
VERSUS
DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT Respondent(s)
IA No. 121247/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 129490/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 126755/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 123223/2022 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 21-10-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE ABHAY S. OKA For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Gurukrishna Kumar, Sr. Adv. Ms. Gauri Rasgotra, Adv. Mr. Sumit Attri, Adv.
Mr. Vikash Kumar Jha, Adv. Mr. Satatya Anand, Adv. Mr. Adhiraj Singh Chauhan, Adv. Mr. Ninad Laud, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR For Respondent(s) Signature Not Verified Mr. Tushar Mehta, SG Mr. S.V. Raju, ASG Digitally signed by DEEPAK SINGH Date: 2022.10.22 12:07:28 IST Reason: Mr. Mukesh Kumar Maroria, AOR Mr. Kanu Agarwal, Adv.
Mr. Zoheb Hussain, Adv. Mr. Annam Venkatesh, Adv.2
UPON hearing the counsel the Court made the following O R D E R As prayed, four weeks’ time is granted to file counter affidavit.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)