Rajasthan High Court - Jaipur
Sanjay Bhargava vs State Of Rajasthan And Ors on 23 May, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Application No. 275/2018
Sanjay Bhargava S/o late Shri K.A. Bhargava, aged about 59
years, R/o 1101 Altartis Lodha Agua, Opposite Tahkur Mal, Near
Dhai SM, Tal Plaza Meera Road Mumbai.
........PETITONER
VERSUS
1- State of Rajasthan thorough the Secretary, Local Self
Government Department, Secretariat, Jaipur, Rajasthan.
2- The superintendent of Police (I), Anti corruption Bureau,
Jaipur, Rajasthan.
3- Shri Nawal Kishore Purohit, Additional S.P. and Investigation
officer, Chowki ACB Ajmer, and PS CPS, Anti corruption Bureau,
Jaipur, Rajasthan.
4- The Municipal Baord, Pushakar (District Ajmer) through its
Executive officer.
5- Shri Gopal Lal sharma, at present Chairman, Municipal Board,
Pushkar, Resident of Pushkar, District Ajmer.
6- Damodar Sharma S/o late Shri Pushkarji Sharma, aged about
51 years, resident of Halwai Gali, Gaughat Badi Basti, Pushkar
District Ajmer, Ex Chairman Municipal Board, Pushkar, District
Ajmer.
.........RESPONDENTS
(2 of 2) [CRLMA-275/2018] For Petitioner(s) : Mr. Munish Kumar Sharma For Respondent(s) : Mr. V.S. Godara, P.P.
HON'BLE MR. JUSTICE DEEPAK MAHESHWARI Order 23/05/2018 Heard learned counsel on the miscellaneous application seeking recalling of the order dated 18.08.2017 whereby the writ petition was dismissed for want of prosecution.
On perusal of order dated 18.08.2017, it appears that even on earlier occasions none was present for the petitioner on 28.06.2016 and 18.08.2017. It apparently shows negligence on the part of the petitioner.
However, in the interest of justice, this miscellaneous petition is allowed subject to depositing Rs.5,000/- in the Rajasthan State Legal Services Authority within a period of 15 days from today.
If the compliance is not made, order dated 18.08.2017 shall remain in currency.
On the compliance of this order, the writ petition shall be restored to its original number.
(DEEPAK MAHESHWARI),J Dheeraj/17