Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 11 in Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997 11. Special Judicial Magistrate's qualification (Punjab and Haryana) Rules, 1977, shall stand repealed on the date these rules come into force.
