Kerala High Court
Sujayan K And Others vs State Of Kerala And Ors on 17 June, 2011
Bench: C.N.Ramachandran Nair, B.P.Ray
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WA.No. 756 of 2011()
1. SUJAYAN K AND OTHERS
... Petitioner
Vs
1. STATE OF KERALA AND ORS.
... Respondent
For Petitioner :SRI.M.SASINDRAN
For Respondent : No Appearance
The Hon'ble MR. Justice C.N.RAMACHANDRAN NAIR
The Hon'ble MR. Justice B.P.RAY
Dated :17/06/2011
O R D E R
C.N.RAMACHANDRAN NAIR & BHABANI PRASAD RAY, JJ.
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W.A.No.756 of 2011
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Dated, this the 17th day of June, 2011
J U D G M E N T
Ramachandran Nair, J.
Since the Writ Appeal filed against the very same judgment in another connected case is dismissed by the Division Bench by judgment dated 15/06/2011 in W.A.No.732/2011, following the said judgment, we dismiss this Writ Appeal also.
(C.N.RAMACHANDRAN NAIR, JUDGE) (BHABANI PRASAD RAY, JUDGE) jg