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Kerala High Court

Sujayan K And Others vs State Of Kerala And Ors on 17 June, 2011

Bench: C.N.Ramachandran Nair, B.P.Ray

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WA.No. 756 of 2011()



1. SUJAYAN K AND OTHERS
                      ...  Petitioner

                        Vs

1. STATE OF KERALA AND ORS.
                       ...       Respondent

                For Petitioner  :SRI.M.SASINDRAN

                For Respondent  : No Appearance

The Hon'ble MR. Justice C.N.RAMACHANDRAN NAIR
The Hon'ble MR. Justice B.P.RAY

 Dated :17/06/2011

 O R D E R
   C.N.RAMACHANDRAN NAIR & BHABANI PRASAD RAY, JJ.
           ----------------------------------
                      W.A.No.756 of 2011
           ---------------------------------
            Dated, this the 17th day of June, 2011

                        J U D G M E N T

Ramachandran Nair, J.

Since the Writ Appeal filed against the very same judgment in another connected case is dismissed by the Division Bench by judgment dated 15/06/2011 in W.A.No.732/2011, following the said judgment, we dismiss this Writ Appeal also.

(C.N.RAMACHANDRAN NAIR, JUDGE) (BHABANI PRASAD RAY, JUDGE) jg