Section 12(3)(a) in Gujarat Industrial Development Act, 1962

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(3)(a) in Gujarat Industrial Development Act, 1962

(a)as regards the [Managing Director] [These words were substituted for the words 'Chief Executive Officer', by Gujarat 11 of 1986, Section 13 (w.e.f. 01-07-1986).] and the Chief Accounts Officer, be such as may be prescribed, and

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State of Gujarat - Subsection

Section 12(3)(a) in Gujarat Industrial Development Act, 1962