Bombay High Court
The Provident Investment Co.Ltd vs Abdul Karim Ladsab Telgi And Ors on 23 March, 2026
Arjun Common Order23-03-2026.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CORAM : ASHWIN D. BHOBE, J.
DATE : 23rd March, 2026. P.C. :
1. At the time of rising of the Court at 6:59 p.m., the matters mentioned in the Chart in Paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In some of the matters mentioned in the Chart, there are office objections. As such, all the office objections shall be removed within a period of one week from today.
3. Subject to compliance of the above, ad-interim/interim order, if any granted earlier, would continue.
4. The Affidavit-in-Reply/Rejoinder, if any, shall be filed within a period of one week from today.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 7 Page 1 of 3 ::: Uploaded on - 24/03/2026 ::: Downloaded on - 24/03/2026 20:36:17 ::: Arjun Common Order23-03-2026.doc days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 8th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after two weeks.
7. Subject to the above, list these matters as under :-
Serial Numbers of Matters To be listed on on the Board 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 56, 57, 27/10/2026 58, 59, 60, 61, 62, 63, 65, 66, 67, 68 70, 71, 73, 74, 75, 76, 77, 78, 79, 80, 81, 82, 83, 84, 28/10/2026 85, 86, 87, 88, 89, 90, 91, 92, 93, 94, 95 96, 97, 98, 99, 100, 101, 103, 104, 105, 106, 107, 108, 109, 110, 111, 112, 29/10/2026 113, 114, 115, 116, 117, 118, 119, 120, 121 122, 123, 124, 125, 126, 127, 128, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 30/10/2026 143, 144, 145, 146, 147, 148 Page 2 of 3 ::: Uploaded on - 24/03/2026 ::: Downloaded on - 24/03/2026 20:36:17 ::: Arjun Common Order23-03-2026.doc 149, 150, 151, 152, 153, 154, 155, 156, 158, 159, 160, 161, 162, 163, 164, 165, 166, 167, 168, 169, 02/11/2026 171, 172, 174, 175, 176, 177, 178, 179, 183, 189, 190 (ASHWIN D. BHOBE, J.) Digitally signed by ARJUN ARJUN KRISHNA KRISHNA RODGE RODGE Date:
2026.03.24 11:13:08 +0530 Page 3 of 3 ::: Uploaded on - 24/03/2026 ::: Downloaded on - 24/03/2026 20:36:17 :::