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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(eh) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(eh)"imaging" means the process of scanning the documents and managing the storage, classification and includes retrieval of electronic digital images so generated;]