Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(3) in Rajasthan Highways Act, 1995 (3)The Highway Authority fight or access shall, by notification in the Official Gazette, publish the date on which the existing right of access has been diverted and alternative access has been given.
