Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Uttar Pradesh - Subsection Section 49(c) in U.P. Zila Panchayats Service Rules, 1970 (c)he has paid or assigned to the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] a sum equal to three months' pay; or
