Section 43(3)(a) in The Limited Liability Partnership Act, 2008

[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(3)(a) in The Limited Liability Partnership Act, 2008

(a)if not less than one-fifth of the total number of partners of the limited liability partnership make an application along with supporting evidence and security amount as may be prescribed; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 43(3)(a) in The Limited Liability Partnership Act, 2008