Section 11(2)(e) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 11(2)(e) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(e)a statement containing such particulars of the producers of the concerned goods, if any, proposed to be initially registered with the registration of the geographical indication as may be prescribed; and

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Union of India - Subsection

Section 11(2)(e) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999