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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 50(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)Every employee shall at all times :-
(a)maintain absolute integrity, good conduct and discipline ;
(b)maintain devotion and diligence to duty ; and
(c)do nothing which is unbecoming of an employee / a public servant.