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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Madras Presidency - Subsection

Section 44(2)(d) in Madras Estates Land Act, 1908

(d)the length of the measure used or in local use at the time of the origin of the occupancy as compared with that used or in local use at the time of the application.