Punjab-Haryana High Court
Sarvinder Singh, Jai Bhagwan, S.L. ... vs The State Of Haryana Through The ... on 11 March, 2003
Author: Mehtab S. Gill
Bench: Mehtab S. Gill
ORDER Mehtab S. Gill, J.
For orders see Civil Writ Petition No. 6278 of 2001 decided today.